Section 20(1) in The Rajasthan Indian Medicine Act, 1953
(1)The Board shall, subject to any rules made in this behalf, appoint the following Advisory Committees namely:-(i)an Ayurvedic Committee,(ii)a Unani Tibbi Committee,[(ii-a) a Naturopathy and Yoga Committee, and] [Inserted by Notification Act No. 34 of 2015, dated 15.10.2015.](iii)a midwifery Committee.
