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[Cites 0, Cited by 0] [Section 72(3)] [Section 72] [Entire Act]

State of Uttar Pradesh - Subsection

Section 72(3)(a) in Uttar Pradesh State Universities Act, 1973

(a)every person holding officer as an officer (officer than the Chancellor) of the Kashi Vidyapith on the date immediately before its establishment as a University shall continue to hold office as such on the same terms and conditions except as respect tenure as he held on the said date until fresh appointments are made under clause (b);