Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 10] [Section 14] [Entire Act] Union of India - Subsection Section 14(4) in The Wakf Act, 1995 (4)The number of elected members of the Board shall, at all times, be more than the nominated members of the Board except as provided under sub-section (3).* * * * *
