Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 296] [Entire Act] Union of India - Subsection Section 296(1) in The Merchant Shipping Act, 1958 (1)The Central Government may make [rules] to carry out the purposes of this Part relating to radio telegraphy or radio telephony, [or radio direction finders.] [ Inserted by Act 21 of 1966, Section 12 (w.e.f. 28.5.1966).]
