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[Cites 0, Cited by 0] [Section 57] [Entire Act]

State of Haryana - Subsection

Section 57(2) in Faridabad Complex Administration Building Rules, 1989

(2)Dwelling (tenements) without individual conveniences shall have the following fitments :-
(a)One water tap with draining arrangements in each tenement;
(b)One water closet and one bath for every two tenants and
(c)Water tap in common bath room and common water closet.