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Chattisgarh High Court

Amolak Singh Bhatia And Others vs Commissioner Of Income Tax Bsp And Ors. ... on 10 October, 2018

                 HIGH COURT OF CHHATTISGARH, BILASPUR
                                      Order Sheet
                                  WPT No. 5414 of 2008
   Amolak Singh Bhatia And Others Versus Commissioner Of Income Tax Bsp And Ors.

                                    WPT/6775/2008,




10.10.2018   Ms. Smiti Sharma, Counsel for the petitioner.

             Mr. Syed Ishhadil Ali, Advocate on behalf of Mr. Amit Choudhery, Counsel for the

             respondents.

As prayed by Ms. Sharma, learned counsel for the petitioner, list the matter on 13.11.2018. Sd/-

( Prashant Kumar Mishra) Judge Shyna