Chattisgarh High Court
Amolak Singh Bhatia And Others vs Commissioner Of Income Tax Bsp And Ors. ... on 10 October, 2018
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
WPT No. 5414 of 2008
Amolak Singh Bhatia And Others Versus Commissioner Of Income Tax Bsp And Ors.
WPT/6775/2008,
10.10.2018 Ms. Smiti Sharma, Counsel for the petitioner.
Mr. Syed Ishhadil Ali, Advocate on behalf of Mr. Amit Choudhery, Counsel for the
respondents.
As prayed by Ms. Sharma, learned counsel for the petitioner, list the matter on 13.11.2018. Sd/-
( Prashant Kumar Mishra) Judge Shyna