Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 15 in The Orissa Panchayat Samiti Budget Rules, 1969 15. The Collector of the district shall send the Budgets of the Samitis as approved by him to the Secretary, Community Development and Panchayati Raj (C.D) Department by the 29th March.
