Supreme Court - Daily Orders
Commissioner Of Income-Tax,Central Ii vs Escorts Heart Inst. And Research Centre ... on 9 July, 2014
‘ ITEM NO.34 REGISTRAR COURT. 1 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR PANKAJ BHANDARI
Petition(s) for Special Leave to Appeal (C) No(s). 30873/2012
COMMISSIONER OF INCOME-TAX,CENTRAL II Petitioner(s)
VERSUS
ESCORTS HEART INST.& RESEARCH CENTRE LTD Respondent(s)
(with appln. (s) for c/delay in filing slp)
WITH
C.A. No. 8799/2012
(with office report)
SLP(C) No. 30874/2012
(With prayer for and c/delay in filing slp and Office Report)
SLP(C) No. 34296/2012
(With prayer for and c/delay in filing slp and Office Report)
SLP(C) No. 35436/2012
(with office report)
SLP(C) No. 35918/2012
(with office report)
SLP(C) No. 36503/2012
(With prayer for and c/delay in filing slp and Office Report)
SLP(C) No. 36504/2012
(With prayer for and c/delay in filing slp and Office Report)
SLP(C) No. 36507/2012
(With prayer for and c/delay in filing slp and Office Report)
SLP(C) No. 36508/2012
(With prayer for and c/delay in filing slp and Office Report)
SLP(C) No. 36509/2012
(With prayer for and c/delay in filing slp and Office Report)
SLP(C) No. 36563/2012
(With prayer for and c/delay in filing slp and Office Report)
SLP(C) No. 36564/2012
(With prayer for and c/delay in filing slp and Office Report)
SLP(C) No. 5221/2013
(with office report)
SLP(C) No. 5762/2013
(With prayer for and c/delay in filing slp and Office Report)
SLP(C) No. 5763/2013
(with office report)
SLP(C) No. 5764/2013
(with office report)
Signature Not Verified
SLP(C) No. 8380/2013
Digitally signed by
Rupam Dhamija
Date: 2014.07.11
(With prayer for and c/delay in filing slp and Office Report)
16:58:16 IST
Reason:
SLP(C) No. 12324/2013
(With prayer for and c/delay in refiling slp and and c/delay in
filing slp and Office Report)
Item No.34 -2-
SLP(C) No. 9143/2014
(With prayer for and c/delay in refiling slp and and c/delay in
filing slp and Office Report)
Date : 09/07/2014 This petition was called on for hearing today.
For Petitioner(s)
Ms. Rashmi Malhotra, Adv.
Mrs. Anil Katiyar ,Adv.
Mr. Jagdish Kumar Chawla, Adv.
For Respondent(s)
Mr. Rajan Chawla, Adv.
Mr. Jagdish Kumar Chawla ,Adv.
Mr. V. N. Raghupathy ,Adv.
Ms. Aruna Gupta ,Adv.
Ms. Anil Katiyar, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Except SLP(C) No. 9143/2014, all the matters fall under the completed category.
The learned counsel for the petitioner to take fresh steps for effecting service upon the sole respondent in SLP(C) No.9143/2014. Steps be taken within four weeks. List again on 10.9.2014.
(PANKAJ BHANDARI) Registrar