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[Cites 0, Cited by 0] [Section 22(2)] [Section 22] [Entire Act]

State of West Bengal - Subsection

Section 22(2)(iv) in New Town Kolkata Planning Area (Building) Rules, 2014

(iv)He/She shall prepare the revised plan and drawings in case of any revision with reference to earlier submission of plan and drawings if the same is warranted. He/She shall submit partial completion and completion drawings.