Section 54D in Rules Under the United Provided Provinces Encumbered Estates Act, 1934
54D.
Creditors will be entitled to receive interest on the bonds given to them from the date of declaration of the Collector's final award under rule 54-A. While indenting for bonds the Collector shall intimate the date of his final award in each case to enable the Public Debt Office to enforce the bond or bonds to be issued accordingly.
