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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Haryana - Subsection

Section 3(4) in The Punjab Agricultural Produce Markets Act, 1961

(4)[ The non-official members of the Board shall hold office during the pleasure of the State Government; provided that their term of office shall not exceed three years.] [Substituted by Haryana Act No. 24 of 1988.]