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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

State of Uttar Pradesh - Subsection

Section 6(1)(e) in The Uttar Pradesh Public Health And Epidemic Diseases Control Act, 2020

(e)if the State Authority has passed any order on the aforesaid subject then the adverse order passed by the District Authority shall be ineffective to