Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jharkhand - Section Section 431 in Bihar Education Code, 1961 431. A teacher in any recognised school shall be disqualified for continuance of his employment if he takes any part in political propaganda or demonstration or becomes or continues to be a member of a political organisation.
