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Union of India - Section
Section 8 in The Kandla Port Trust (Authorization of Pilots) Regulations, 2013
8. Examination Committee.
- The examination of the Probationary Pilot shall be conducted by an Examination Committee composed of as follows:| (i) | The Deputy Conservator | Chairman |
| (ii) | The Harbour Master | Member |
| (iii) | A Master of a Foreign Going Ship | Member |