Supreme Court - Daily Orders
The Pr. Commissioner Of Income Tax ... vs Uppal Chadha Hi Tech Developers (P) Ltd. ... on 12 November, 2018
Bench: Abhay Manohar Sapre, Indu Malhotra
ITEM NO.20 COURT NO.8 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 37889/2018
(Arising out of impugned final judgment and order dated 20-03-2018
in ITA No. 320/2018 passed by the High Court of Delhi at New Delhi)
THE PR. COMMISSIONER OF INCOME TAX CENTRAL-3 Petitioner(s)
VERSUS
UPPAL CHADHA HI TECH DEVELOPERS (P) LTD. Respondent(s)
(FOR ADMISSION and I.R. and IA No.150922/2018-CONDONATION OF DELAY
IN FILING)
Date : 12-11-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
HON'BLE MS. JUSTICE INDU MALHOTRA
For Petitioner(s) Mr. Arijit Prasad,Adv.
Ms. Rekha Pandey,Adv.
Ms. Aakanksha Kaul,Adv.
For Mrs. Anil Katiyar, AOR
For Respondent(s) Mr. Salil Kapoor,Adv.
Mr. Sumit Lalchandani,Adv.
Ms. Ananya Kapoor,Adv.
Mr. Praveen Swarup, AOR
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice.
Tag with SLP(Civil) No.4848 of 2018.
(ANITA MALHOTRA) (CHANDER BALA) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by ANITA MALHOTRA Date: 2018.11.13 17:05:44 IST Reason: