Madhya Pradesh High Court
Shahjad vs The State Of Madhya Pradesh on 25 September, 2019
Author: Shailendra Shukla
Bench: Shailendra Shukla
1 CRA-8092-2019 The High Court Of Madhya Pradesh CRA-8092-2019 (SHAHJAD Vs THE STATE OF MADHYA PRADESH) CRA/07869/2019, CRA/08082/2019 1 Indore, Dated : 25-09-2019 Parties through their counsel. Heard on the question of admission. The appeal is admitted for final hearing. Record of the Trial Court be requisitioned.
List for final hearing in due course.
(SHAILENDRA SHUKLA) JUDGE AKS Anil Digitally signed by Anil Kumar Sharma DN: c=IN, o=High Court Kumar of Madhya Pradesh Bench Indore, postalCode=452001, st=Madhya Pradesh, Sharm 2.5.4.20=753b65d225a9 746e99a75a441cdc964a a7a158d438793e7f3246 7b355745f3ae, cn=Anil a Kumar Sharma Date: 2019.09.25 17:12:52 +05'30'