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[Cites 0, Cited by 0] [Section 44] [Entire Act]

State of Punjab - Subsection

Section 44(2) in The Punjab Excise Act, 1914

(2)Sub-section (1) shall not apply in the case of any license granted under Section 27(2).Explanation. - The words "holder of a license" as used in this section include a person whose tender or bid for a license has been accepted although he may not actually have received the license.