Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 4 in The Indian Law Reports Act, 1875 4. Authority of judicial decisions. - Nothing herein contained shall be construed to give to any judicial decision any further or other authority than it would have had if this Act had not been passed.
