Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 95(2)] [Section 95] [Entire Act] State of Assam - Subsection Section 95(2)(a) in Guwahati Metropolitan Development Authority Act, 1985 (a)unless the previous sanction of the Authority of the State Government as the case may be, had been obtained; and