Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 26(2)] [Section 26] [Entire Act]

State of Rajasthan - Subsection

Section 26(2)(i) in Rajasthan Water Resources Regulatory Act, 2012

(i)"company" means a body corporate and includes firm, association of persons or body of individuals whether incorporated or not;