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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

State of Andhra Pradesh - Subsection

Section 7(1)(iiia) in Andhra Pradesh Lokayukta Act, 1983

(iiia)[ a Vice Chancellor or a Registrar of a University.] [Inserted by Act No. 1 of 2007. w.e.f. 28.2.2007.]