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[Cites 0, Cited by 2] [Entire Act]

State of Jammu-Kashmir - Section

Section 15 in The Jammu and Kashmir Control of Building Operations Act, 1988

15. Finality of orders.

- Save as otherwise provided in this Act every order made by an Authority or the appellate officer shall be final and shall not be called in question in any suit, application or execution proceeding.