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[Cites 0, Cited by 0] [Section 16] [Entire Act]

Union of India - Subsection

Section 16(4) in The Representation Of The People (Amendment) Act, 1996

(4)This section shall no apply to any elector whose absence may cause danger or substantial loss in respect of the employment in which he is engaged.Liquor not to be sold given or distributed on polling day.