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Gauhati High Court

Bidyut Bikash Dutta And 2 Ors vs The Dibrugarh University And 6 Ors on 17 December, 2019

Author: N. Kotiswar Singh

Bench: N. Kotiswar Singh

                                                                  Page No.# 1/3

GAHC010250882019




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                         Case No. : WP(C) 7648/2019

         1:BIDYUT BIKASH DUTTA AND 2 ORS.
         SON OF SHRI MUKUT DUTTA, RESIDENT OF OLD AMOLAPATTY,
         GOLAGHAT, DIST.- GOLAGHAT, ASSAM, PIN- 785621.

         2: MRIGANKA KISHORE BARUAH
          SON OF SHRI UTTAM BARUAH
          RESIDENT OF NARENG PACHANI GAON
          JAGDUWAR TINI ALI
          P.O. TEOK
          DIST. JORHAT
         ASSAM
          PIN- 785112.

         3: BISHWAJIT DOWARI
          SON OF SHRI KAMAL DOWARI
          RESIDENT OF RUPAI SIDING P.S. DOOM DOMMA
          DIST. TINSUKIA
         ASSAM
          PIN- 786153

         VERSUS

         1:THE DIBRUGARH UNIVERSITY AND 6 ORS.
         DIBRUGARH, ASSAM 786001, REPRESENTED BY ITS REGISTRAR.

         2:THE REGISTRAR
          DIBRUGARH UNIVERSITY
          DIBRUGARH
         ASSAM 786004.

         3:THE RETURNING OFFICER
          DIBRUGARH UNIVERSITY POST GRADUATE STUDENTS UNION
         ELECTION
          2019
                                                                     Page No.# 2/3

             DIBRUGARH UNIVERSITY
             DIBRUGARH
             ASSAM 786004.

            4:THE SCREENING COMMITTEE
             DIBRUGARH UNIVERSITY POST GRADUATE STUDENTS UNION
            ELECTION
             2019
             DIBRUGARH UNIVERSITY
             DIBRUGARH
            ASSAM
             786004
             REPRESENTED BY ITS RETURNING OFFICER.

            5:GRIEVANCE REDRESSAL CELL
             DIBRUGARH UNIVERSITY POST GRADUATE STUDENTS UNION
            ELECTION
             2019
             DIBRUGARH UNIVERSITY
             DIBRUGARH
            ASSAM 786004.

            6:SYAM SUNDAR BHUYAN
             S/O GAURI DHANKAR BHUYAN
             R/O POKAMURA BARUAH GAON
             P.O. POKAMURA
             P.S. PULIBOR
             PIN 785004

            7:KRISHNAMONI SAIKIA
             D/O LATE KHAGEN SAIKIA
             R/O BOKOTA NEMUGURI
             DIMORUGURI VILL.
             PIN 785674
             DIST. SIVASAGAR
            ASSAM

Advocate for the Petitioner   : MR. P N GOSWAMI

Advocate for the Respondent : MR. R MAZUMDAR (SC, DIBRUGARH UNIVERSITY)
                                                                               Page No.# 3/3



                                    BEFORE
                    HONOURABLE MR. JUSTICE N. KOTISWAR SINGH

                                         ORDER

Date : 17-12-2019 On the prayer made by Mr. B. P. Borah, learned counsel for the respondent Nos. 6 and 7, list again on 08.01.2020.

JUDGE Comparing Assistant