Gauhati High Court
Bidyut Bikash Dutta And 2 Ors vs The Dibrugarh University And 6 Ors on 17 December, 2019
Author: N. Kotiswar Singh
Bench: N. Kotiswar Singh
Page No.# 1/3
GAHC010250882019
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C) 7648/2019
1:BIDYUT BIKASH DUTTA AND 2 ORS.
SON OF SHRI MUKUT DUTTA, RESIDENT OF OLD AMOLAPATTY,
GOLAGHAT, DIST.- GOLAGHAT, ASSAM, PIN- 785621.
2: MRIGANKA KISHORE BARUAH
SON OF SHRI UTTAM BARUAH
RESIDENT OF NARENG PACHANI GAON
JAGDUWAR TINI ALI
P.O. TEOK
DIST. JORHAT
ASSAM
PIN- 785112.
3: BISHWAJIT DOWARI
SON OF SHRI KAMAL DOWARI
RESIDENT OF RUPAI SIDING P.S. DOOM DOMMA
DIST. TINSUKIA
ASSAM
PIN- 786153
VERSUS
1:THE DIBRUGARH UNIVERSITY AND 6 ORS.
DIBRUGARH, ASSAM 786001, REPRESENTED BY ITS REGISTRAR.
2:THE REGISTRAR
DIBRUGARH UNIVERSITY
DIBRUGARH
ASSAM 786004.
3:THE RETURNING OFFICER
DIBRUGARH UNIVERSITY POST GRADUATE STUDENTS UNION
ELECTION
2019
Page No.# 2/3
DIBRUGARH UNIVERSITY
DIBRUGARH
ASSAM 786004.
4:THE SCREENING COMMITTEE
DIBRUGARH UNIVERSITY POST GRADUATE STUDENTS UNION
ELECTION
2019
DIBRUGARH UNIVERSITY
DIBRUGARH
ASSAM
786004
REPRESENTED BY ITS RETURNING OFFICER.
5:GRIEVANCE REDRESSAL CELL
DIBRUGARH UNIVERSITY POST GRADUATE STUDENTS UNION
ELECTION
2019
DIBRUGARH UNIVERSITY
DIBRUGARH
ASSAM 786004.
6:SYAM SUNDAR BHUYAN
S/O GAURI DHANKAR BHUYAN
R/O POKAMURA BARUAH GAON
P.O. POKAMURA
P.S. PULIBOR
PIN 785004
7:KRISHNAMONI SAIKIA
D/O LATE KHAGEN SAIKIA
R/O BOKOTA NEMUGURI
DIMORUGURI VILL.
PIN 785674
DIST. SIVASAGAR
ASSAM
Advocate for the Petitioner : MR. P N GOSWAMI
Advocate for the Respondent : MR. R MAZUMDAR (SC, DIBRUGARH UNIVERSITY)
Page No.# 3/3
BEFORE
HONOURABLE MR. JUSTICE N. KOTISWAR SINGH
ORDER
Date : 17-12-2019 On the prayer made by Mr. B. P. Borah, learned counsel for the respondent Nos. 6 and 7, list again on 08.01.2020.
JUDGE Comparing Assistant