Allahabad High Court
State Of U.P. vs Kallu Faqir @ Rukhshar Ahmad on 9 July, 2010
Bench: Abdul Mateen, Yogendra Kumar Sangal
Court No. - 25 Case :- U/S 378 CR.P.C. No. - 202 of 2010 Petitioner :- State Of U.P. Respondent :- Kallu Faqir @ Rukhshar Ahmad Petitioner Counsel :- Govt. Advocate Hon'ble Abdul Mateen.J.
Hon'ble Yogendra Kumar Sangal,J. Summon the lower court record. List thereafter.
Order Date :- 9.7.2010 Kaushal