Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 18(5)] [Section 18] [Entire Act]

State of Maharashtra - Subsection

Section 18(5)(i) in The Maharashtra Public Trusts Act, 1950

(i)the names and addresses of the trustees and the manager,