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Rajasthan High Court - Jaipur

Bhuvaneshwar Prasad Pareek Son Of Shri ... vs The State Of Rajasthan on 25 June, 2021

Author: Mahendar Kumar Goyal

Bench: Mahendar Kumar Goyal

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 D.B. Civil Writ Petition No.6492/2021

                                   Bhuvaneshwar Prasad Pareek Son Of Shri Bhanwar Lal Pareek
                                                                                                         ----Petitioner
                                                                         Versus
                                   The State Of Rajasthan & Anr.
                                                                                                      ----Respondents

For Petitioner(s) : None present For Respondent(s) :

HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA (V.J.) HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL (V.J.) Order 25/06/2021 Counsel for the petitioner could not be contacted even in second round.
List this case again on 06.07.2021.



                                   (MAHENDAR KUMAR GOYAL                           (SANJEEV PRAKASH SHARMA
                                   (V.J.)),J                                                         (V.J.)),J

                                   SAURABH YADAV /670/8




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