Rajasthan High Court - Jaipur
Bhuvaneshwar Prasad Pareek Son Of Shri ... vs The State Of Rajasthan on 25 June, 2021
Author: Mahendar Kumar Goyal
Bench: Mahendar Kumar Goyal
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
D.B. Civil Writ Petition No.6492/2021
Bhuvaneshwar Prasad Pareek Son Of Shri Bhanwar Lal Pareek
----Petitioner
Versus
The State Of Rajasthan & Anr.
----Respondents
For Petitioner(s) : None present For Respondent(s) :
HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA (V.J.) HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL (V.J.) Order 25/06/2021 Counsel for the petitioner could not be contacted even in second round.
List this case again on 06.07.2021.
(MAHENDAR KUMAR GOYAL (SANJEEV PRAKASH SHARMA
(V.J.)),J (V.J.)),J
SAURABH YADAV /670/8
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