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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(1)(b) in The Legal Metrology (Approval of Models) Rules, 2011

(b)a brief description of the weight or measure the class to which it belongs and the probable uses for which the weight or measure is intended to be produced;