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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of West Bengal - Subsection

Section 3(2) in The West Bengal Joint Entrance Examinations Board Act, 2014

(2)The Private Universities and the minority educational institutions providing professional and vocational courses may, at their option, admit students from the merit list prepared by the Board on the basis of the Joint Entrance Examination:Provided that the provisions of this Act shall apply mutatis mutandis to those Private Universities or those Minority Educational Institutions that have opted to admit students from the merit list referred to in this sub-section.