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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Bihar - Subsection

Section 11(1) in Bihar Deed Writers Licensing Rules, 1996

(1)During the continuance of his licence a document writer wished to practice as a document writer in a registration office other than that entered in his licence the Licensing Authority may, at his discretion allow the change and enter the fact in his licence.