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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Maharashtra - Subsection

Section 19(1) in The Shree Sai Baba Sansthan Trust (Shirdi) Act, 2004

(1)There shall be a Bhakta Mandal to recommend about ceremonies, festivals, Poojas, etc., which shall consist of Patrons, Life Members, Ordinary Members, Honorary Members, Associate Members, and Institute Members (affiliated). The rate of subscription for each type of membership shall be such as may be laid down by regulations.