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[Cites 0, Cited by 0] [Section 207] [Entire Act]

Union of India - Subsection

Section 207(2) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(2)Where a step or steps have been granted automatically by virtue of and in strict seniority, the officers shall take command according to their seniority on the retired list.