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[Cites 0, Cited by 0] [Section 172(2)] [Section 172] [Entire Act]

State of Telangana - Subsection

Section 172(2)(m) in Telangana Land Revenue Act, 1317 F.

(m)[ [***]] [Clauses (m) and (n) omitted by the A.P.A.O. 1957.]