Section 19(2) in Statutes of the Homoeopathy University, Jaipur, 2011
(2)The President may, in consultation with the Chairperson, determine the number of Faculties, and the number or categories of disciplines/Schools to constitute each Faculty for purposes of academic administration and for appointing a Dean for each such Faculty. He may likewise appoint a Professor as the Dean of a Faculty, who shall hold the position in an honorary capacity for a period of three years.
