Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24(1)] [Section 24] [Entire Act] State of Punjab - Subsection Section 24(1)(iii) in The Baba Farid University of Health Sciences Act, 1998 (iii)the Secretary to Government incharge of Research and Medical Education or his nominee not below the rank of Additional Secretary to Government;