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[Cites 0, Cited by 14] [Section 43] [Entire Act]

Union of India - Subsection

Section 43(1) in The Food Safety And Standards Act, 2006

(1)The Food Authority may notify food laboratories and research institutions accredited by National Accreditation Board for Testing and Calibration Laboratories or any other accreditation agency for the purposes of carrying out analysis of samples by the Food Analysts under this Act. tc "43. Recognition and accreditation of laboratories, research institutions and referral food laboratory.-(1) The Food Authority may notify food laboratories and research institutions accredited by National Accreditation Board for Testing and Calibration Laboratories or any other accreditation agency for the purposes of carrying out analysis of samples by the Food Analysts under this Act."