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State of Madhya Pradesh - Section

Section 33 in The M.P. Gram Panchayat (Sanitation, Conservancy and Prevention and Abatement of Nuisance) Rules, 1999

33. Playing any game which causes annoyance.

- Whoever Hies kite, plays fire arm or throws or plays fire arm or crackers, aero-candles so that it causes or makes possibility of being caused the danger or annoyance to persons passing nearby or to persons working or residing thereat, or causing possibility of damage to the property, shall he punished with fine which may extend to rupees twenty-five.