Chattisgarh High Court
Narayana Hrudayalaya Modern Medical ... vs State Industrial Court 19 ... on 5 February, 2018
Author: P. Sam Koshy
Bench: P. Sam Koshy
NAFR
HIGH COURT OF CHHATTISGARH AT BILASPUR
WPL No. 168 of 2017
Narayana Hrudayalaya Modern Medical Institute (NHMMI), a unit of
Narayana Health represented through its Facility Director Dr.Vineet
Saini, located at Dhamtari Road, Lalpur, Raipur, Chhattisgarh-492001,
P.S.Tikrapara.
---Petitioner
Versus
1. State Industrial Court, Chhattisgarh through its President, having office
at State Industrial Court Complex, Near Ghadi Chowk, Raipur,
Chhattisgarh-492001, PS Civil Lines.
2. Non-Medical Karmchari Union, Through its President, Noorani Chowk,
Rajatalab, Raipur, Chhattisgarh, PS Civil Lines.
3. Registrar, Trade Union Raipur, Through Office of Commissioner, Block
3, 2nd Floor, Indrawati Bhawan, Naya Raipur, Chhattisgarh, PS Naya
Raipur.
---Respondents
For petitioner : Shri Meha Kumar, Advocate. For respondent : Shri Sudeep Johri, Advocate. For State : Shri S.P.Kale, Dy.A.G. Hon'ble Shri Justice P. Sam Koshy Order on Board 05/02/2018
1. The counsel for the petitioner prays for withdrawal of the present Writ Petition with liberty to challenge the subsequent development before the appropriate forum.
2. Prayer is allowed.
3. With the aforesaid liberty, the present Writ Petition stands dismissed as having become infructous.
Sd/-
(P. Sam Koshy)
Sumit JUDGE