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[Cites 0, Cited by 0] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(3) in Cochin Port Trust (Handling Freight Containers Carrying Dangerous or Hazardous Cargo) Regulations, 2019

(3)The General Manager of the India Gateway Terminal Private Limited or an officer designated by him shall be responsible for the safety of dangerous cargo and its handling in the International container transhipment terminal and en-route, and the name and designations of such officer responsible for enforcing safe handling of cargo at International Container Transhipment Terminal or India Gateway Terminal shall be intimated to the Deputy Conservator.