Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 243] [Entire Act] State of Assam - Subsection Section 243(a) in Instructions Relating to Liquor (a)The Special Inspectors of Excise under the general control of Excise Commissioner and in subordination to the Deputy Commissioners within their local jurisdiction, are directly subordinate to the Deputy Commissioner of Excise.