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[Cites 0, Cited by 0] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(3) in The Textiles Committee Act, 1963

(3)The methods of appointment, the conditions of service and the scales of pay of the officers and other employees of the Committee shall,--
(a)as respects the Secretary, be such as may be prescribed; and
(b)as respect the other officers and employees, be such as may be determined by regulations made by the Committee under this Act.