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[Cites 0, Cited by 0] [Section 32(2)] [Section 32] [Entire Act]

State of West Bengal - Subsection

Section 32(2)(viii) in Purba Medinipur University Act, 2017

(viii)two student representatives pursuing Undergraduate studies in different streams of education in the affihated colleges of the University to be elected by such students from amongst themselves in such manner as may be provided by the Statutes: