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Bombay High Court

Executive Trading Company Pvt Ltd vs Grow Well Mercantile Pvt Ltd on 16 October, 2023

Author: Abhay Ahuja

Bench: Abhay Ahuja

                                                                                            20. SJ 75-21.doc


                                               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                   ORDINARY ORIGINAL CIVIL JURISDICTION

                                                 SUMMONS FOR JUDGMENT NO. 75 OF 2021
                                                                IN
                                                COMMERCIAL SUMMARY SUIT NO. 19 OF 2020

                               Executive Trading Company Pvt. Ltd.                          ...Plaintiff
                                    V/s.
                               Grow Well Mercantile Pvt. Ltd.                               ...Defendant

                               Mr. Aamir Ali Shaikh i/b M/s Dhruv Liladhar & Co. for Plaintiff.
                               None for Defendant.

                                                      CORAM      :     ABHAY AHUJA, J.
                                                      DATE       :     16th October, 2023
                               P.C. :


1. Mr. Shaikh, learned Counsel for the Plaintiff submits that he will take discharge in the matter. None appears for the Defendant.

2. At the request of the learned Counsel for the Plaintiff to take out an appropriate application for discharge, list on 30th November, 2023.

(ABHAY AHUJA, J.) Nikita Gadgil 1/1 Signed by: Nikita Gadgil Designation: PA To Honourable Judge Date: 16/10/2023 18:27:54