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[Cites 0, Cited by 0] [Section 106A] [Entire Act]

Union of India - Subsection

Section 106A(a) in The Drugs and Cosmetics Rules, 1945

(a)[ For drugs included in the Homeopathic Pharmacopoeia of India or the United States of America or the United Kingdom, or the German Homeopathic Pharmacopoeia, the name specified in that Pharmacopoeia.] [Substituted by G.S.R. 680(E), dated 5.12.1980 (w.e.f. 5.12.1980).]