Madhya Pradesh High Court
Narayan Das Mishra vs State Bank Of India on 3 July, 2023
Author: Dwarka Dhish Bansal
Bench: Dwarka Dhish Bansal
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR FA No. 469 of 2000 (NARAYAN DAS MISHRA Vs STATE BANK OF INDIA) Dated : 03-07-2023 None for the parties.
Registry is directed to issue SPC to both the parties for 07.08.2023. It is made clear that if none appears on behalf of the appellant on the next date of hearing, this Court shall be at liberty to dismiss the appeal for want of prosecution.
List on 07.08.2023.
(DWARKA DHISH BANSAL) JUDGE Priya.P Signature Not Verified Signed by: PRIYANKA PITHAWE Signing time: 7/4/2023 11:02:50 AM