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[Cites 0, Cited by 0] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(3) in The Building And Other Construction Workers '(Regulation Of Employment And Conditions Of Service) Central Rules, 1998

(3)The members referred to in clause (c), clause (d) and clause (e) of rule 10, shall hold office as such during the period as the Central Government may specify.