Delhi High Court - Orders
Radhey Shyam Chaudhary & Ors vs Union Of India & Ors on 25 September, 2025
Author: C.Hari Shankar
Bench: C. Hari Shankar
$~11-15
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 10864/2020
RADHEY SHYAM CHAUDHARY & ORS .....Petitioners
Through: Mr. Manoj V. George and Ms.
Brinda Bhattiprolu, Advs.
versus
UNION OF INDIA & ORS. .....Respondents
Through: Mr. Ajay Pal, Law Officer
CRPF, Insp. Athurv CRPF and Mr.
Ramniwas Yadav, CRPF.
+ W.P.(C) 12317/2022
MOHAN KUMAR AND OTHERS .....Petitioners
Through: Mr. Rajat Arora, Mr. Niraj
Kumar and Mr. Sourabh Mahla, Advs.
versus
UNION OF INDIA AND OTHERS .....Respondents
Through: Mr. Vijay Joshi, CGSC with
Mr. Kuldeep Singh, Adv. Mr. Ajay Pal, Law
Officer CRPF, Insp. Athurv CRPF and Mr.
Ramniwas Yadav, CRPF.
+ W.P.(C) 17484/2022, CM APPL. 55778/2022
RANJIT KUMAR AND ORS .....Petitioners
Through: Mr. Rajat Arora, Mr. Niraj
Kumar and Mr. Sourabh Mahla, Advs.
versus
UNION OF INDIA AND ORS .....Respondents
Through: Mr. Ajay Pal, Law Officer
CRPF, Insp. Athurv CRPF and Mr.
Ramniwas Yadav, CRPF.
+ W.P.(C) 5985/2022
RAHUL KUMAR AND OTHERS .....Petitioners
Through: Mr. Rajat Arora, Mr. Niraj
Kumar and Mr. Sourabh Mahla, Advs.
W.P.(C) 10864/2020 and other connected matters Page 1 of 2
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 29/09/2025 at 22:43:04
versus
UNION OF INDIA AND OTHERS .....Respondents
Through: Mr. Ripudaman Bhardwaj,
CGSC with Mr. Ajay Pal, Law Officer
CRPF, Insp. Athurv CRPF and Mr.
Ramniwas Yadav, CRPF.
+ W.P.(C) 2067/2023, CM APPL. 54467/2023
RAKESH KUMAR CHAUHAN AND ORS ....Petitioners
Through: Mr. Rajat Arora, Mr. Niraj
Kumar and Mr. Sourabh Mahla.
versus
UNION OF INDIA AND ANR .....Respondents
Through: Mr. Ajay Pal, Law Officer
CRPF, Insp. Athurv CRPF and Mr.
Ramniwas Yadav, CRPF.
CORAM:
HON'BLE MR. JUSTICE C. HARI SHANKAR
HON'BLE MR. JUSTICE OM PRAKASH SHUKLA
ORDER
% 25.09.2025
1. As it is now 4.55 pm, it is not possible to take up this matter today.
2. Re-notify on 12 January 2026.
C.HARI SHANKAR, J OM PRAKASH SHUKLA, J SEPTEMBER 25, 2025/gunn W.P.(C) 10864/2020 and other connected matters Page 2 of 2 This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 29/09/2025 at 22:43:04