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Delhi High Court - Orders

Radhey Shyam Chaudhary & Ors vs Union Of India & Ors on 25 September, 2025

Author: C.Hari Shankar

Bench: C. Hari Shankar

                  $~11-15
                  *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                  +    W.P.(C) 10864/2020
                       RADHEY SHYAM CHAUDHARY & ORS               .....Petitioners
                                        Through: Mr. Manoj V. George and Ms.
                                        Brinda Bhattiprolu, Advs.
                                        versus

                            UNION OF INDIA & ORS.               .....Respondents
                                          Through: Mr. Ajay Pal, Law Officer
                                          CRPF, Insp. Athurv CRPF and Mr.
                                          Ramniwas Yadav, CRPF.

                  +         W.P.(C) 12317/2022
                            MOHAN KUMAR AND OTHERS                .....Petitioners
                                       Through: Mr. Rajat Arora, Mr. Niraj
                                       Kumar and Mr. Sourabh Mahla, Advs.
                                       versus

                            UNION OF INDIA AND OTHERS               .....Respondents
                                          Through: Mr. Vijay Joshi, CGSC with
                                          Mr. Kuldeep Singh, Adv. Mr. Ajay Pal, Law
                                          Officer CRPF, Insp. Athurv CRPF and Mr.
                                          Ramniwas Yadav, CRPF.

                  +         W.P.(C) 17484/2022, CM APPL. 55778/2022
                            RANJIT KUMAR AND ORS                    .....Petitioners
                                         Through: Mr. Rajat Arora, Mr. Niraj
                                         Kumar and Mr. Sourabh Mahla, Advs.
                                         versus

                            UNION OF INDIA AND ORS              .....Respondents
                                          Through: Mr. Ajay Pal, Law Officer
                                          CRPF, Insp. Athurv CRPF and Mr.
                                          Ramniwas Yadav, CRPF.

                  +         W.P.(C) 5985/2022
                            RAHUL KUMAR AND OTHERS                      .....Petitioners
                                             Through: Mr. Rajat Arora, Mr. Niraj
                                             Kumar and Mr. Sourabh Mahla, Advs.

                    W.P.(C) 10864/2020 and other connected matters                                                   Page 1 of 2

This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 29/09/2025 at 22:43:04
                                                           versus

                            UNION OF INDIA AND OTHERS           .....Respondents
                                          Through: Mr. Ripudaman Bhardwaj,
                                          CGSC with Mr. Ajay Pal, Law Officer
                                          CRPF, Insp. Athurv CRPF and Mr.
                                          Ramniwas Yadav, CRPF.

                  +         W.P.(C) 2067/2023, CM APPL. 54467/2023
                            RAKESH KUMAR CHAUHAN AND ORS                 ....Petitioners
                                             Through: Mr. Rajat Arora, Mr. Niraj
                                             Kumar and Mr. Sourabh Mahla.

                                                          versus

                            UNION OF INDIA AND ANR              .....Respondents
                                          Through: Mr. Ajay Pal, Law Officer
                                          CRPF, Insp. Athurv CRPF and Mr.
                                          Ramniwas Yadav, CRPF.
                            CORAM:
                            HON'BLE MR. JUSTICE C. HARI SHANKAR
                            HON'BLE MR. JUSTICE OM PRAKASH SHUKLA
                                          ORDER

% 25.09.2025

1. As it is now 4.55 pm, it is not possible to take up this matter today.

2. Re-notify on 12 January 2026.

C.HARI SHANKAR, J OM PRAKASH SHUKLA, J SEPTEMBER 25, 2025/gunn W.P.(C) 10864/2020 and other connected matters Page 2 of 2 This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 29/09/2025 at 22:43:04