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[Cites 0, Cited by 0] [Section 99(2)] [Section 99] [Entire Act]

Union of India - Subsection

Section 99(2)(e) in THE INDUSTRIAL RELATIONS CODE, 2020

(e)manner of filing application for the conciliation of grievance as against the decision of the Grievance Redressal Committee to the conciliation officer under sub-section (8) of section 4;