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[Cites 0, Cited by 0] [Section 343] [Entire Act]

Bengal Presidency - Subsection

Section 343(c) in Police Regulations, Bengal , 1943

(c)If the surveille is a member of a known gang of criminals, the officer-in-charge shall besides taking action as above at once arrange that a special watch be maintained on other members of the same gang, whether residing in his own or other police-station until the surveille returns.