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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Kerala - Subsection

Section 2(1A) in Kerala Education Act, 1958

(1A)[ "Dist. Educational Authority" means District Educational authority constituted under section 17.] [Added by notification No.3294/Leg/C1/2000/Law dated 12-5-2010 published in Kerala Gazette No.869 dated 12-5-2000.]